Thursday, 16, May, 2024
 
 
 
Expand O P Jindal Global University

Gujarat Panchayats (Suspension of Provisions and Reconversion of Certain Local Areas Into Municipal Districts) Act, 1962


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Related judgement on Gujarat Panchayats (Suspension of Provisions and Reconversion of Certain Local Areas Into Municipal Districts) Act, 1962