Thursday, 16, May, 2024
 
 
 
Expand O P Jindal Global University

Gujarat Land Tenures Abolition (Extension of Period for Claiming Compansation) Act, 1961


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Related judgement on Gujarat Land Tenures Abolition (Extension of Period for Claiming Compansation) Act, 1961