Saturday, 18, May, 2024
The Courts Today By LatestLaws.com| 18.05.2024 |
हाईकोर्ट ने राहुल गांधी पर लगाया जुर्माना, मानहानि केस में देर से जवाब दाखिल करने पर अदालत नाराज
Need for Comprehensive Sentencing Policy in India: Supreme Court seeks report from Centre
Madhya Pradesh HC imposes Rs 25k cost on insurance company after its counsel fails to appear
Why reservation on disclosing Form 17(C) data? SC seeks EC's reply on plea seeking authentic voting data
Will preserve EVM video footage for Rampur constituency as per protocol: Election Commission to Delhi HC
Supreme Court agrees to hear plea for quashing of case, charge sheet under UP Gangsters Act
Supreme Court refuses to interfere in HC order staying probe against Tejasvi Surya
PMLA Case a parasite, needs predicate offence to survive: Supreme Court
राज्य सरकार को Water Cess पर राहत, सुप्रीम कोर्ट ने हाईकोर्ट के आदेश पर लगाई रोक
Swati Maliwal assault case: Arvind Kejriwal’s aide Bibhav Kumar arrested from Delhi CM house
बटर चिकन किसका...तय करेगा हाईकोर्ट, डिश दिल्ली में बनी या पेशावर में इसकी है लड़ाई
फसलों में कीटनाशकों के इस्तेमाल से देशभर में हो रही मौतें? सुप्रीम कोर्ट ने केंद्र से याचिका पर मांगा जवाब
SC issues Notice to Centre, FSSAI over rampant use and overuse of pesticides on Crops
Supreme Court Collegium recommends appointment of two Additional Judges as Permanent Judges of Gauhati High Court
Search Now
Saturday, 18, May, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Gujarat Industrial Development Act, 1962
Home
Bare Act
State Acts and Rules
Gujarat State Laws
Gujarat Industrial Development Act, 1962
Prev.
Gujarat Industrial Development Act, 1962
Next
Gujarat Industrial Development Act, 1962 (PDF)
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on Gujarat Industrial Development Act, 1962
M/s. OCL India Ltd. Vs. State of Orissa, 2022 Latest Caselaw 876 SC
New Okhla Industrial Development Vs. Chief Commissioner of Income Tax & Ors. [JULY 02, 2018], 2018 Latest Caselaw 414 SC
MGR Industries Association and ANR. Vs. State of U.P. and Ors. [February 03, 2017], 2017 Latest Caselaw 99 SC
Gujarat Industrial Development Corporation Vs. The Commissioner of Income Tax [1997] INSC 673 (20 August 1997), 1997 Latest Caselaw 589 SC
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs