Bombay Motor Vehicles (Taxation of Passengers) (Gujarat Amendment) Act,1961 (PDF)
Wednesday, 15, May, 2024
- 1st National Asian Parliamentary Debate Competition 2024 at NLUJA Assam [Cash Prizes Pool Upto Rs. 60k; May 31- June 2]: Register Now!
- Gaggal Airport Expansion Case: हाईकोर्ट में 16 मई व मानवाधिकार आयोग में 17 मई को होगी सुनवाई
- हाईकोर्ट बार एसोसिएशन ने सुप्रीम कोर्ट में दी चुनौती...याचिका दाखिल की
- CfP: National Seminar on Protection of Consumers in IPR Regime at CNLU Patna [July 14]: Submit Abstract by June 15
- हाईकोर्ट में बीए, BA, BSc पास के लिए 1 लाख की नौकरी, 20 मई से शुरू होगा आवेदन
- Attempt to lower court’s reputation: High Court holds Newspaper Editor guilty of Contempt in 2011 Case
- YouTube to block Hong Kong Protest Anthem Videos after Court order
- पत्नी के मायके जाने पर हाईकोर्ट का बड़ा फैसला, चुप रहने पर भी बोले जज
- भजनलाल सरकार को बड़ी राहत, हाईकोर्ट ने खारिज की बजरी खनन E-Auction को चुनौती देने वाली सभी याचिकाएं
- Supreme Court reserves verdict on plea of Kerala YouTuber Shajan Skaria seeking pre-arrest bail in case lodged by MLA
- ऐसा क्यों किया? उत्तराखंड के सुलगते जंगलों पर सुप्रीम कोर्ट ने धामी सरकार से पूछे कई सवाल
- Patanjali Misleading Ads Case: SC reserves order on Contempt Plea against Baba Ramdev, Balkrishna and others
- 'Sorry': Supreme Court rejects plea for termination of over 27-week pregnancy, says foetus has fundamental right to live
- Jackie Shroff moves Delhi HC, objects to insulting memes and 'unauthorised' use of the word 'bhidu'
- हम राजकुमार नहीं, लोगों की सेवा करने के लिए हैं: CJI चंद्रचूड़
