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Minimum Wages Act, 1948


 

 
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Related judgement on Minimum Wages Act, 1948

K. Umadevi Vs. Government of Tamil Nadu & Ors., 2025 Latest Caselaw 618 SC Sukanya Shantha Vs. Union of India & Ors., 2024 Latest Caselaw 627 SC The Secretary, Public Works Department & Ors. Vs. Tukaram Pandurang Saraf & Ors., 2024 Latest Caselaw 586 SC Uttar Pradesh Roadways Retired Officials and Officers Association Vs. State of Uttar Pradesh & Anr., 2024 Latest Caselaw 470 SC Bachpan Bachao Andolan Vs. Union of India & Ors., 2023 Latest Caselaw 647 SC Bhim Rao Baswanth Rao Patil Vs. K. Madan Mohan Rao & Ors., 2023 Latest Caselaw 578 SC The Government of Tamil Nadu and Anr. Etc. Vs. Tamil Nadu Makkal Nala Paniyalargal and Ors. Etc., 2023 Latest Caselaw 315 SC M/s. Creative Garments Ltd. Vs. Kashiram Verma, 2023 Latest Caselaw 207 SC Independent Schools' Federation of India (Regd.) Vs. Union of India, 2022 Latest Caselaw 676 SC Union of India Etc. Vs. The United Planters Association of Southern India Etc. & Ors., 2022 Latest Caselaw 522 SC Gomantak Mazdoor Sangh Vs. State of Goa, 2022 Latest Caselaw 409 SC Dayle De'Souza Vs. Government of India through Deputy Chief Labour Commissioner (C), 2021 Latest Caselaw 546 SC PASL Wind Solutions Private Ltd. Vs. GE Power Conversion India Private Ltd., 2021 Latest Caselaw 216 SC PASL Wind Solutions Private Ltd. Vs. GE Power Conversion India Private Ltd., 2021 Latest Caselaw 215 SC GUJARAT MAZDOOR SABHA vs. STATE OF GUJARAT, 2020 Latest Caselaw 535 SC GOPAL PRASAD vs. BIHAR SCHOOL EXAMINATION BOARD, 2020 Latest Caselaw 380 SC Steel Authority of India Ltd. Vs. Jaggu, 2019 Latest Caselaw 539 SC The Director, Steel Authority of India Ltd. Vs. Ispat Khandan Janta Mazdoor Union, 2019 Latest Caselaw 538 SC Hindustan Sanitaryware and Industries Ltd. Vs. State of Haryana, 2019 Latest Caselaw 439 SC UNION OF INDIA & ANR. Vs AVTAR CHAND ETC., 2019 Latest Caselaw 147 SC Ragini Sinha Vs. State of Bihar, 2019 Latest Caselaw 15 SC Union of India Vs. M/s. Varindera Constructions Ltd. Etc. [APRIL 19, 2018], 2018 Latest Caselaw 295 SC National Campaign Committee for Central Legislation on Construction Labour (NCC-CL) Vs. Union of India & Ors. [March 19, 2018], 2018 Latest Caselaw 189 SC Kerala Private Hospital Association Vs. State of Kerala & Ors. [November 09, 2017], 2017 Latest Caselaw 788 SC Avishek Raja & Ors. Vs. Sanjay Gupta [JUNE 19, 2017], 2017 Latest Caselaw 430 SC Lanco Anpara Power Limited Vs. State of Uttar Pradesh & Ors. [OCTOBER 18, 2016], 2016 Latest Caselaw 752 SC Bakshi Security and Personnel Services Pvt. Ltd. Vs. Devkishan Computed Pvt. Ltd. and Ors. [July 26, 2016], 2016 Latest Caselaw 524 SC Swaraj Abhiyan – (II) Vs. Union of India & Ors. [May 13, 2016], 2016 Latest Caselaw 396 SC Jakir Hussein Vs. Sabir & Ors. [February 18, 2015], 2015 Latest Caselaw 126 SC Smt.Neeta W/O Kallappa Kadolkar & Ors. Etc. Vs. The Div. Manager, MSRTC, Kolhapur [January 13, 2015], 2015 Latest Caselaw 29 SC

Click here to view all Supreme Court (SC) Judgements on Minimum Wages Act, 1948