Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment Rules), 2010 (PDF)
List of District Maintenance Tribunal Officers
The Government of Delhi has notified and set up eleven Maintenance Tribunals and Appellate Tribunals in all Districts of Delhi to exercise the powers and discharge the functions conferred under the Maintenance and Welfare of Parents and Senior Citizens Act,2007.Maintenance Tribunals in each district is headed by A.D.M.s as the Presiding Officers/Chairperson along with two Non-official Members one of whom is female.Appellate Tribunal in each district is headed by Dy.Commissioners (Revenue) as the Chairpersons along with two Non-official Members one of whom is female.
The Deputy Commissioner under Rule 21 have been empowered to ensure life and property of senior citizen, oversee he work of Maintenance and Appellate Tribunals, monitoring of old age homes, liasioning/coordination issues, awareness generation, sensitization etc.
Action Plan for the protection of life and property of senior citizen drawn up under Rule 22, wherein the plice officer is required to take action.
|
S.No |
Name of the Districts
|
Address
|
Tel.No.
|
|
1
|
North
|
Additional District Magistrate, 1-Kripa Narain Marg, Delhi-110 054. |
23968716 |
|
2
|
Central
|
Additional District Magistrate, Old Employment Exchange Building, Daryaganj, Delhi.
|
23284932 23282075 |
|
3
|
South
|
Additional District Magistrate M.B. Road (Near Anupam Apartment), Saket, N.D.-68. | 29535774
22685503 |
|
4
|
New Delhi
|
Additional District Magistrate 12/1, Jam Nagar House, Shahjahan Road, N.D.-1.
|
23071144
|
|
5
|
South West
|
Additional District Magistrate Old Terminal Tax Bldg. Kapashera, New Delhi-37.
|
25069488 (Ext.12) 25066416 |
|
6
|
West
|
Additional District Magistrate Old Middle School Bldg., Rampura, Delhi-110035.
|
27151541 |
|
7
|
North East
|
Additional District Magistrate DSIDC Complex, Nand Nagri, Delhi.
|
22115490 22115513 |
|
8
|
East
|
Additional District Magistrate L.M. Bundh, Kishan Kunj, Delhi.
|
22047073 22457227 (FAX) |
|
9
|
North West
|
Additional District Magistrate (Northwest) Village Kanjhawala, Delhi-81.
|
25953786 |
|
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STATE COUNCIL FOR SENIOR CITIZENS
State Council for senior citizens has been constituted to excersice powers conferred by Rule 23 of the Delhi Maintenance and Welfare of Parents & Senior Citizens (Amendent) Rule, 2010. Sitting Allowance of Rs.1000/- to each Non-Official Members of the State Council for Senior Citizens has been approved. |
