Delhi Geo-Spatial Data Infrastructure (Management Control, Administration,.pdf
Wednesday, 29, Apr, 2026
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- CBI Court sentences Karnataka sitting MLA/former minister and 15 others to double life imprisonment in murder and criminal conspiracy case
- NHRC, India takes suo motu cognizance of the reported death of two girl students after an iron gate of a government primary school collapsed upon them in the Gajapati district of Odisha
- NHRC, India takes suo motu cognizance of the reported parading of a woman by the villagers with her husband on shoulders on allegations of elopement in the Jhabua district of Madhya Pradesh
- Missing records cannot deny Pension Rights HC says rrejection not immediate outcome in EPFO higher pension cases
- Evidentiary Value of Joint Statement by Several Accused u/s 27 Evidence Act, SC Explains
- Abetment to Suicide Case against Husband Quashed as Suicide Note had No Allegations
- Attempt to Murder u/S.307 IPC Not madeout in Celebratory Gun Fire incident, Rules HC
- [LatestLaws.com Partner Event] Smt. Nirmala Devi Bam Memorial International Moot Court Competition – Chapter VIII (2026) (15th to 17th May 2026, Indore), Register Now!
- Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
- Cyril Amarchand Mangaldas advises Dhampur Bio Organics Limited on slump sale of its Meerganj Unit on a going concern basis
