Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

एक से अधिक बार विशेषतः क्रॉस किए गए चेक का संदाय, NI Act, Section 127 ( NI Act, Section 127. Payment of cheque crossed specially more than once )


 

एक से अधिक बार विशेषतः क्रॉस किए गए चेक का संदाय -- जहाँ कि चेक एक से अधिक बैंकारों के पक्ष में विशेषतः क्रॉस किया गया है वहाँ तब के सिवाय जब कि वह संग्रह करने के प्रयोजन के लिए अभिकर्ता को क्रॉस किया गया है, वह बैंकार, जिस पर वह लिखा गया है, उसका संदाय करने से इंकार करेगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter