Expand

O P Jindal Global University

trademarkclick

किसी अन्य व्यक्ति को भारित करने के लिए चेक का उपस्थापन, NI Act, Section 73 ( NI Act, Section 73. Presentment of cheque to charge any other person )

NI Act, Section 73. Presentment of cheque to charge any other person ( English )

किसी अन्य व्यक्ति को भारित करने के लिए चेक का उपस्थापन -- इसलिए कि चेक लेखीवाल के सिवाय किसी अन्य व्यक्ति को भारित करे, ऐसे व्यक्ति को वह उसके परिदान के पश्चात् युक्तियुक्त समय के अंदर उपस्थापित करना होगा ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs