Monday, 01, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

निरंक पृष्ठांकन का पूर्ण पृष्ठांकन में संपरिवर्तन, NI Act, Section 55 ( NI Act, Section 55. Conversion of indorsement in blank into indorsement in full )


 

निरंक पृष्ठांकन का पूर्ण पृष्ठांकन में संपरिवर्तन -- यदि परक्राम्य लिखत निरंक पृष्ठांकित की जाने के पश्चात् पूर्ण पृष्ठांकित की जाए तो जिस व्यक्ति के पक्ष में वह पूर्ण पृष्ठांकित की गई है या जिसका हक ऐसे व्यक्ति के माध्यम द्वारा व्युत्पन्न हुआ है उसके द्वारा किए जाने के सिवाय उसकी रकम का दावा पूर्ण पृष्ठांकन करने वाले से नहीं किया जा सकता ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter