Expand

O P Jindal Global University

trademarkclick

निरंक पृष्ठांकन का पूर्ण पृष्ठांकन में संपरिवर्तन, NI Act, Section 49 ( NI Act, Section 49. Conversion of endorsement in blank into endorsement in full )

NI Act, Section 49. Conversion of endorsement in blank into endorsement in full ( English )

निरंक पृष्ठांकन का पूर्ण पृष्ठांकन में संपरिवर्तन -- निरंक पृष्ठांकित परक्राम्य लिखत का धारक पृष्ठांकक के हस्ताक्षर के ऊपर निर्देश लिखकर कि पृष्ठांकिती के रूप में किसी अन्य व्यक्ति को उसका संदाय किया जाए, अपना नाम हस्ताक्षरित किए बिना निरंक पृष्ठांकन को पूर्ण पृष्ठांकन में संपरिवर्तित कर सकेगा और वह धारक तद्द्वारा पृष्ठांकक का उत्तरदायित्व उपगत नहीं करता।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs