Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

पृष्ठांकन द्वारा परक्रामण, NI Act, Section 48 ( NI Act, Section 48. Negotiation by endorsements )


 

पृष्ठांकन द्वारा परक्रामण -- धारा 58 के उपबंधों के अध्यधीन रहते हुए यह है कि आदेशानुसार देय वचन-पत्र, विनिमय-पत्र या चेक धारक द्वारा उसके पृष्ठांकन और परिदान द्वारा परक्रामित होता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter