Expand

O P Jindal Global University

trademarkclick

हस्ताक्षर करने वाले विधिक प्रतिनिधि का दायित्व, NI Act, Section 29 ( NI Act, Section 29. Liability of legal representative signing )

NI Act, Section 29. Liability of legal representative signing ( English )

हस्ताक्षर करने वाले विधिक प्रतिनिधि का दायित्व -- मृतक व्यक्ति को जो विधिक प्रतिनिधि वचन-पत्र, विनिमय पत्र या चेक या अपना नाम हस्ताक्षर करता है वह उस पर वैयक्तिक रूप से दायी है जब तक कि वह अपना दायित्व अपनी उस हैसियत में उसे प्राप्त आस्तियों के विस्तार तक अभिव्यक्ततः परिसीमित न कर ले ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs