Expand

O P Jindal Global University

trademarkclick

जो विनिमय-पत्र या वचन-पत्र तारीख या दर्शन से इतने दिनों के पश्चात् देय है उसकी परिपक्वता की गणना, NI Act, Section 24 ( NI Act, Section 24. Calculating maturity of bill or note payable so many days after date so sight )

NI Act, Section 24. Calculating maturity of bill or note payable so many days after date so sight ( English )

उस तारीख की गणना करने में, जिसको वह वचन-पत्र या विनिमय-पत्र जो ऐसे रचित है कि वह तारीख से या दर्शन से या किसी निश्चित घटना से दिनों की निश्चित संख्या के पश्चात् देय है, परिपक्व हो जाता है, उस तारीख का या प्रतिग्रहण या दर्शन के लिए उपस्थापित करने का या अप्रतिग्रहण के लिए प्रसाक्ष्य का दिन या वह दिन, जिस दिन वह घटना घटित होती है, अपवर्जित कर दिया जाएगा ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs