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Indian Independence Act, 1947


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Related judgement on Indian Independence Act, 1947

In Re: Article 370 of The Constitution, 2023 Latest Caselaw 916 SC Kesavananda Bharati Sripadagalvaru and Ors vs State Of Kerala And Anr, 1973 Latest Caselaw 258 SC Satyender Vs. Saroj, 2022 Latest Caselaw 642 SC TRIJUGI NARAIN (D) vs. SANKOO (D), 2019 Latest Caselaw 1241 SC Talat Fatima Hasan Through Her Constituted Attorney Sh. Syed Mehdi Husain v. Nawab Syed Murtaza Ali Khan (D) By Lrs., 2019 Latest Caselaw 629 SC The State of Karnataka by its Chief Secretary Vs. State of Tamil Nadu by its Chief Secretary & Ors. [February 16, 2018], 2018 Latest Caselaw 109 SC Ram Kishan Fauji Vs. State of Haryana and Ors. [March 21, 2017], 2017 Latest Caselaw 240 SC The State of Tripura Vs. The Province of East Bengal union of India [1950] INSC 37 (4 December 1950), 1950 Latest Caselaw 37 SC Dr. Babu Ram Saksena Vs. The State [1950] INSC 9 (5 May 1950), 1950 Latest Caselaw 9 SC Justice (Retd.) Markandey Katju Vs. The Lok Sabha & ANR. [December 15, 2016], 2016 Latest Caselaw 921 SC Jindal Stainless Ltd.& ANR. Vs. State of Haryana & Ors. [11th NOVEMBER, 2016], 2016 Latest Caselaw 801 SC Nabam Rebia, and Bamang Felix Vs. Deputy Speaker and others [July 13, 2016], 2016 Latest Caselaw 494 SC Verhoeven, Marie Emmanuelle Vs. Union of India & Ors. [April 28, 2016], 2016 Latest Caselaw 324 SC State of Tamil Nadu Vs. State of Kerala & Anr [MAY 07, 2014], 2014 Latest Caselaw 338 SC R.J. Shah & Co Vs. H.P. State Electricity Board [2007] Insc 748 (19 July 2007), 2007 Latest Caselaw 546 SC Epoch Enterrepots Vs. M.V. Won Fu [2002] INSC 449 (29 October 2002), 2002 Latest Caselaw 450 SC M.V.A.L. Quamar Vs. Tsavliris Salvage (International) Ltd. & Ors [2000] INSC 433 (17 August 2000), 2000 Latest Caselaw 430 SC Rosiline George Vs. Union of India [1993] INSC 420 (11 October 1993), 1993 Latest Caselaw 414 SC Raghunathrao Ganpatrao Vs. Union of India [1993] INSC 62 (4 February 1993), 1993 Latest Caselaw 61 SC Raghunatharao Ganpatrao Vs. Union of India [1993] INSC 58 (4 February 1993), 1993 Latest Caselaw 57 SC M.V. Elisabeth & Ors Vs. Harwan Investment and Trading Pvt. Ltd. [1992] INSC 62 (26 February 1992), 1992 Latest Caselaw 62 SC Raj Kumar Rajinder Singh Vs. State of Himachal Pradesh & Ors [1990] INSC 209 (20 July 1990), 1990 Latest Caselaw 209 SC Union of India & Ors Vs. Sukumar Sengupta & Ors [1990] INSC 181 (3 May 1990), 1990 Latest Caselaw 181 SC Bhavnagar Municipality Vs. Union of India & ANR [1989] INSC 350 (17 November 1989), 1989 Latest Caselaw 350 SC Synthetics & Chemicals Ltd. Vs. State of U.P. & Ors [1989] INSC 322 (25 October 1989), 1989 Latest Caselaw 322 SC Express Newspapers Pvt. Ltd. & Ors Vs. Union of India & Ors [1985] INSC 223 (7 October 1985), 1985 Latest Caselaw 223 SC V. B. Raju Vs. Union of India & Ors [1980] INSC 171 (4 September 1980), 1980 Latest Caselaw 171 SC State of Karnataka Vs. Union of India & ANR [1977] INSC 213 (8 November 1977), 1977 Latest Caselaw 213 SC Hari Chand Madan Gopal & Ors Vs. State of Punjab [1972] INSC 247 (6 October 1972), 1972 Latest Caselaw 247 SC The Director of Industries & Commerce. Government of A. P., Vs. V. Venkata Reddy & Ors [1972] INSC 240 (3 October 1972), 1972 Latest Caselaw 240 SC

Click here to view all Supreme Court (SC) Judgements on Indian Independence Act, 1947