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Establishment Of National Disaster Management Authority


Establishment Of National Disaster Management Authority

Published Vide Notification No. G.S.R. 1617(E), dated 27.9.2006

7/442

In exercise of the powers conferred by sub-section (1) of section 3 of the Disaster Management Act, 2005 (53 of 2005), the Central Government hereby establishes an authority to be known as the National Disaster Management Authority to discharge the powers and functions of the National Authority under the said Act.

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