Establishment Of National Disaster Management Authority
Published Vide Notification No. G.S.R. 1617(E), dated 27.9.2006
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In exercise of the powers conferred by sub-section (1) of section 3 of the Disaster Management Act, 2005 (53 of 2005), the Central Government hereby establishes an authority to be known as the National Disaster Management Authority to discharge the powers and functions of the National Authority under the said Act.