Friday, 03, May, 2024
यूपी में असदुद्दीन ओवैसी की कार पर फायरिंग केस के 2 आरोपियों को कोर्ट ने जमानत दी
Much-needed entertainment in an otherwise dull Court: HC's witty remark on plea seeking bail for dead man [Read Order]
Enforcement Directorate opposes interim bail to Jet Airways founder Naresh Goyal; High Court to pass order on May 6
Delhi Excise Policy Case: High Court asks CBI, ED to respond to Manish Sisodia’s pleas for bail
हाईकोर्ट ने डीपफेक वीडियो पर जनहित याचिका का किया निपटारा, कहा-EC कार्रवाई करे
शादी हुई हो या नहीं, सहमति से बने सेक्स संबंध को गलत नहीं बता सकते: हाईकोर्ट
Delhi High Court saves the Day for 18 Million SBI Credit Card Holders. Here's How
Supreme Court to list plea of MLA Abbas Ansari seeking nod to attend special prayers for deceased father
उच्च न्यायालय ने मालखाने से 70,000 किलोग्राम हेरोइन 'गायब होने' पर केंद्र से जवाब मांगा
US Appeals Court says kids' Climate Lawsuit must be dismissed
'वेकेशन पर करने को और भी अच्छी चीजें हैं', SG तुषार मेहता ने किया मजाक तो सुप्रीम कोर्ट के जस्टिस गवई ने बताई लंबी छुट्टियों की प्लानिंग
Bombay HC seeks state’s reply in PIL challenging grant of Kunbi certificates to Marathas
Tesla files Trademark Infringement Case in Delhi High Court
Stop illegal mining in Aravallis, Supreme Court tells State Govt
Over 10,500 London Black Cabbies take Uber to Court
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Friday, 03, May, 2024
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Rajiv Gandhi Institute of Petroleum Technology Act, 2007
General Service Rules for Employees under section- 29 of RGIPT Act
First statutes of RGIPT
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