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Telecom Regulatory Authority Of India (Form Of Annual Statement Of Accounts And Records) Rules, 1999


The Telecom Regulatory Authority Of India (Form Of Annual Statement Of Accounts And Records) Rules, 1999

Published vide G.S.R. 236(E), dated 31.3.1999, published in the Gazette of India, Extraordinary, Part II, Section 3(i), dated 31.3.1999.

1034

In exercise of the powers conferred by section 35 read with sub-section (1) of section 23 of the Telecom Regulatory Authority of India Act, 1997 (24 of 1997), the Central Government, in consultation with the Comptroller and Auditor General of India, hereby makes the following rules, namely:— 1. Short title and commencement .—(1) These rules may be called The Telecom Regulatory Authority of India (Form of Annual Statement of Accounts and Records) Rules, 1999. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Definitions .—(1) In these rules, unless the context otherwise requires,— (a) “Act” means the Telecom Regulatory Authority of India Act, 1997 (24 of 1997);

(b) “Schedule” means a Schedule appended to the Form;

(c) “Authority” means the Telecom Regulatory Authority of India;

(d) “Form” means a form appended to these rules;

(e) All other words and expressions used in these rules but not defined, and defined in the Act shall have the same meanings respectively assigned to them in the Act.

3. Annual Statement of accounts and other relevant records .—At the end of a period of twelve months ending with 31st March of every year, the Authority shall prepare an Income and Expenditure Account and a Receipt and Payment Account for the period and a Balance Sheet as at the last day of that period in the Forms specified below: (a) Receipt and Payment account in Form A.

(b) Income and Expenditure Account in Form B.

(c) Balance Sheet in Form C.

4. The Authority shall preserve the Balance Sheet, Income and Expenditure Account and Receipt and Payment Account prepared under rule 3 above for a minimum period of five years. 5. Authorised signatory .—The Receipt and Payment Account, Income and Expenditure Account and the Balance Sheet mentioned in rule 3 above shall be signed by the [Advisor/Principal Advisor (Financial Analysis) and Internal Finance Advisor], Secretary, Member and Chairperson.

FORM A

RECEIPTS AND PAYMENTS ACCOUNT

For the year ended.............

A/c Code Receipts Current year as on Previous year as on A/c Code Payments Current year as on Previous year as on
1. To Balance Brought down:     13 By Chairperson and Members:    
1.1 To Bank     13.1 By Pay and Allowances    
1.2 To Cash in hand     13.2 By Other benefits    
2 To Fee, Charges and Fine     13.3 By Travelling expenses:    
2.1 To Fees     13.3.1 By Overseas    
2.2 To Charges     13.3.2 By Domestic    
2.3 To Fines     14 By Officers:    
2.4 To Others (specify)     14.1 By Pay and Allowances    
3 To Grants:     14.2 By Retirement benefits    
3.1 To Accounts with Government     14.3 By Other benefits    
3.2 To Others (specify)     14.4 By Travelling expenses:    
4 To Gifts     14.4.1 By Overseas    
5 To Seminars and conferences     14.4.2 By Domestic    
6 To Sale of Publications     15 By Staff:    
7 To Income on investments and Deposits     15.1 By Pay and Allowances    
7.1 To Income on investments     15.2 By Retirement benefits    
7.2 To Income on Deposits     15.3 By Other benefits    
8 To Loans:     15.4 By Travelling expenses:    
8.1 To Government     15.4.1 By Overseas    
8.2 To Others (specify)     15.4.2 By Domestic    
9 To Sale of Assets     16 By Hire of Conveyance    
10 To Sale of Investments     17 By Wages    
11 To Recoveries from pay bills     18 By Overtime    
               
11.1 To Loans and Advances Principal Amount     19 By Honorarium    
11.2 To Interest on Loans and Advances     20 By Other office expenses    
11.3 To Miscellaneous     21 By Expenditure on Research    
51 To Others (specify)     22 By Consultation expenses    
        23 By Seminars and conferences    
        24 By Publications of TRAI    
        25 By Rent and Taxes    
        26 By Interest on Loans    
        27 By Promotional Expenses    
        28 By Membership fee    
        29 By Subscription    
        30 By Purchase of Fixed Assets (specify)    
        31 By Investments and Deposits    
        31.1  By Investments    
        31.2 By Deposits    
        32 By Security Deposits    
        33 By Loans and Advances to :    
        33.1 By Employees    
        33.1.1 By Bearing Interest    
        33.1.2 By Not bearing Interest    
        33.2 By Suppliers/contractors    
        34 By Repayment of loan    
        35 By Others    
          By Leave Salary and Pension    
        35.1 Contribution    
        35.2 By Audit Fee    
        35.3 By Misc:    
        36 By Balance carried down:    
        36.1 By Bank    
        36.2 By Cash in Hand    
Total Total
Joint Secretary Secretary Member(s) Chairperson
(Finance and Account)      

FORM B

INCOME AND EXPENDITURE ACCOUNT

For the period from 1st April.......to 31st March...........

(In Rupees)

c Code Expenditure Schedule Current year as on Previous year as on A/c Code Income Schedule Current year as on Previous year as on
13 To Chairperson and Members       2 By Fee,  Charges and Fine A    
13.1 To pay and Allowances       2.1 By Fee      
13.2 To other Benefits C     2.2. By Charges      
13.3 To Travelling Expenses:       2.3 By fines      
13.3.1 To overseas       2.4 By Others (specify)      
13.3.2 To Domestic       3 By Grants B    
14 To Officers:       3.1 By Account with Government    
14.1 To pay and Allowances       3.2 By Others. (specify)      
14.2 To Retirement Benefits D     4 By Gifts      
14.3 To Other Benefits C     5 By Seminars and Conferences      
14.4 To Travelling Expenses:       6 By Sale of Publis      
14.4.1 To Overseas       7 By Income on Investments and Deposits      
14.4.2 To Domestic       7.1 By Income on Investments      
15 To Staff:       7.2 By Income on Deposit      
15.1 To Pay and Allowances       11.2 By Interest on Loan and Advances      
15.2 To Retirement Benefits D     12 By Miscellaneous Income      
15.3 To Other Benefits C     12.1 By Gain on Sales of Assets      
15.4 To Travelling Expenses:         By Excess of Expenditure Over Income (Transferred to Capital and Account)      
15.4.1. To Overseas                
15.4.2. To Domestic                
16 To Hire of Conveyance                
17 To Wages                
18 To Overtime                
19 To Honorarium                
20 To Other Office Expenses E              
21 To Expenditure on Research                
22 To Consultation Expenses                
23 To Seminars and Conferences                
24 To Publications of TRAI                
25 To Rent and Taxes                
26 To Interest on Loans                
27 To Promotional Expenses                
28 To Membership fee F              
29 To Subscription G              
35 To Others                
  To Leave Salary and Pension                
35.1 Contribution                
35.2 To Audit fee                
  To Misc.                
37 To Depreciation H                
48 To Loss on Sale of Assets                
49 To Bad Debts Written Off                
50 To Provisions for Bad and Doubtful Debts                
  To Excess of Income Over Expenditure (Transferred to Capital Fund Account)                
  Total                
Joint Secretary Secretary Member(S) Chairperson

FORM C

Balance Sheet as on 31st March...........

(In Rupees)

A/c Code Liabilities Schedule Current year as on Previous years as on A/c Code Assets Schedule Current year as on Previous year as on
40 Funds I     43 Fixed Assets: H    
40.1 Capital Fund Add Excess of Income over Expenditure/Less Excess of Expenditure Over Income       43.1 Gross Block at Cost Less cumulative Depreciation      
40.2 Other Funds (specify)       43.3 Net Block      
41 Reserves J     44 Capital Work-in-progress M    
8 Loans: K     31 Investments & Deposits N    
8.1 Government       31.1 Investment      
8.2 Others       31.2 Deposits      
42 Current Liabilities and provisions L     33 Loans and Advances O    
          3.1 Account with Government S    
          45 Sundry Debtors P    
          36 Cash and Bank Balances Q    
          46 Other Current Assets R    
                   
  Total         Total      
  Accounting Policies and T Notes to                
The Schedules referred above from an integral part of Balance Sheet
Joint Secretary Secretary Member(s) Chairperson
(Finance and Accounts)      

SCHEDULE A

FEE, CHARGE AND FINES

A/c Code Description Current yearAs on Previous yearAs on
2.1

2.1.1

2.1.2

2.1.3

2.1.4

Fee:Registration feeAdjudication feeDocument access feeOthers
  Total
2.2

2.2.1

2.2.2

2.2.3

2.2.4

2.2.5

Charges:GovernmentMTNLVSNLOther PSUsPrivate operators
  Total
2.3

2.3.1

2.3.2

2.3.3

2.3.4

2.3.5

FinesGovernmentMTNLVSNLOther PSUsPrivate operators
  Total
2.4 Other (specify)
  Grand Total

Note.-In Schedule A information may be furnished under suitable head of account depending upon the transactions.

SCHEDULE B

GRANTS

A/c Code Description Source Opening Balance As on Grants due during the year Grants received during the year Closing Balance As on
3.1 Government (Accounts with Governments)

Total

         
3.2 Other Grants          
3.2.1.            
3.2.2.            
  Total          
  Grand Total          

Note.-Also see Schedule S.

SCHEDULE C

OTHERS BENEFITS

(In Rupees)

(In Rupees)
A/c Code Description Current year As on Previous year As on
13.2 Chairperson and Members:
13.2.1 Leave Travel Concession
13.2.2. Medical Benefits
13.2.3. Other(specify)
Total
14.3 Officers:
14.3.1 Bonus Ex-gratia
14.3.2 Leave Travel Concession
14.3.3. Medical Benefits
14.3.4. Welfare Expenses
15.3 Staff:
15.3.1. Bonus Ex-gratia
15.3.2. Leave Travel Concession
15.3.3. Medical Benefits
15.3.4. Welfare Expenses
Total
Grand Total

SCHEDULE D

RETIREMENT BENEFITS

A/c Code Description Current year As on Previous year As on
14.2 Officers:    
14.2.1. Contribution to Provident Fund, etc.    
14.2.2. Pension    
14.2.3. Gratuity    
14.2.4. Other    
  Total    
15 Staff:    
15.1 Contribution to Provident Fund, etc.    
15.2 Pension    
15.3 Gratuity    
15.4 Other    
  Total    
  Grand Total    

SCHEDULE E

OTHER OFFICE EXPENSES

      (In Rupees)
A/c Code Description Current year As on Previous year As on
20.1 Repair and Maintenance:    
20.1.1. Buildings    
20.1.2. Officer Equipment    
20.1.3. Vehicles    
20.1.4. Others    
20.2 Electricity and Water    
20.3 Insurance and Bank Charges    
20.4 Printing    
20.5 Stationery    
20.6 Postage, etc.    
20.7 Telephones    
20.8 Legal Fee and Expenses    
20.9 Vehicle Petrol/Diesel    
20.10 Miscellaneous    
  Total    

SCHEDULE F

MEMBERSHIP FEE

        (In Rupees)
A/c Code Description Purpose Period Amount
      Current year As on Previous year As on
28.1 Total      

SCHEDULE G

SUBSCRIPTION

        (In Rupees)
A/c Code Description Purpose Period Amount
      Current year As on Previous year As on
29.1 Total      

SCHEDULE H

FIXED ASSETS

A/c Code Description Grose Block Depreciation Net Block
    Cost as on 1-4 Additions during the year Deductions during the years Cost as on 31-3 As on 1-4 For the year Adjustments 31-3 As on 1-4 the year As on during year Additions Deductions during the year Cost as on 31-3
43.3.1 Land                        
43.3.2 Building                        
43.3.3 Office Equipment                        
43.3.4 Vehicles                        
43.3.5 Furniture and Fixtures                        
43.3.6 Electrical Appliances                        
43.3.7 Airconditioners                        
43.3.8 Computers                        
43.3.9 Books and Publications                        
43.3.10 Others, if any                        
  Total                        
  Previous Year                        
Depreciation to be charged with straight line method at the rates prescribed in the Companies Act, 1956

SCHEDULE I

FUNDS

          (In Rupees)
A/c Code Description Opening Balance as on Additions during the year Deductions during the year Closing Balance as on
40.1 Capital Fund        
40.2 Other Funds (specify)        
  Total        

SCHEDULE J

RESERVES

          (In Rupees)
A/c Code Description Opening Balance as on Additions during the year Deductions during the year Closing Balance as on
41.1          
41.2          
  Total        

SCHEDULE K

LOANS

A/c Code Description Opening Balance as on Received during the year Repayments during the year Closing Balance
8.1 Government        
8.2 Others (specify)        
  Grand Total        

SCHEDULE L

CURRENT LIABILITIES AND PROVISIONS

A/c Code Description Current year As on Previous year As on
42.1 Sundry Creditors    
42.2 Deposit from:    
42.2.1 Contractors    
42.2.2 Operators and Others    
42.3 Income Received in Advance    
42.4 Outstanding Expenses    
42.5 Provisions    
42.6 Other Liabilities    
  Total    

SCHEDULE M

CAPITAL WORK IN PROGRESS

          (In Rupees)
A/c Code Description Opening Balance as on Additions during the year Deductions during the year Closing Balance as
44.1          
44.2          
  Total        

SCHEDULE N

INVESTMENTS AND DEPOSITS

        (In Rupees)  
A/c Code Description Opening Balance as on Additions during the year Deductions Closing Balance at cost As on market value
31.1 Investments          
31.2  Deposits          
  Total      

SCHEDULE O

LOANS AND ADVANCES

A/c Code Description Current year As on Previous year As on
33.1 Advances to Employees:    
33.1.1 Chairperson and Members:    
33.1.1.1. For House Building    
33.1.1.2. For Purchase of Conveyance    
33.1.1.3. TA advance    
33.1.1.4. LTC and other advance    
33.1.2 Officers:    
33.1.2.1. For House Building    
33.1.2.2. For Purchase of Conveyance    
33.1.2.3. TA advance    
33.1.2.4. LTC and other advance    
33.1.3. Staff:    
33.1.3.1 For House Building    
33.1.3.2 For Purchase of Conveyance    
33.1.3.3 TA advance    
33.1.3.4 LTC and other advance    
33.2 Advance to Suppliers/Contractors    
33.3 Others(specify)    
  Total    

SCHEDULE P

SUNDRY DEBTORS

A/c Code Description Current year As on Previous year As on
45.1 Secured Debtors    
45.2 Unsecured Debtors    
45.2.1 Upto six months old    
45.2.2 More than six months old:    
45.2.2.1 Considered good    
45.2.2.2 Considered doubtful    
  Total(x)    
  Less:    
  Provision for Bad and    
  Doubtful    
  Debts already made    
  Add/Subract provision required during the year    
  Total (y)    
  Total (x-y)    

The provision is substracted, Account Code 50 will appear as income in the Income and Expenditure Account.

SCHEDULE Q

CASH AND BANK BALANCES

      (In Rupees)
A/c Code Description Current year As on Previous year As on
36.1 Balance with Schedule Banks:    
36.1.1 Current Account    
36.1.2 Term deposit Account:    
36.1.2.1 Short Term Deposit    
36.2 Cash in Hand    
  Total    

SCHEDULE R

OTHER CURRENT ASSETS

A/c Code Description Current year As on Previous year As on
46.1 Claims Receivable    
46.2 Security Deposits    
46.3 Prepaid Expenses    
46.4 TRAI publication    
46.5 Others (Specify)    
  total    

SCHEDULE S

ACCOUNTS WITH GOVERNMENT

(Please refer to Schedule B)

      (In Rupees)
Opening Balance Amount due Amount received Closing balance
In case in any particular year the amount paid by Government exceeds the sanction, the excess balance in the Accounts with Government will be shown as a liability in the Balance Sheet.
Additional Information
(In Rupees)
Funds received from Government and utilized during the year
Amount Received Utilisation during the year
Salary Travelling Allowances Other Expenses Fixed Assets Current Assets
Members Others Members Others  

Note.-Current Assets include cash in hand/bank balance/FDR/personal advances to members and other employees, etc.

SCHEDULE T

ACCOUNTING POLICIES AND NOTES TO ACCOUNTS

SIGNIFICANT ACCOUNTING POLICIES

1. Accounts have been prepared on accrual basis.2. Provision has been made for full amount of doubtful debts3. In case, excess of expenditure over income exceeds Capital Fund, then the excees maount may be adjusted against other funds (A/c Code 40.2) and/or reserves (A/c Code 41)

Notes of Accounts

Contingent Liabilities

Joint Secretary Secretary Member Chairperson
(Finance and Accounts)      
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