Finance Act, 2005 (Downloadable PDF)
- Service Tax Rules, 1994
- Service Tax Credit Rules, 2002
- Service Tax (Advance Rulings) Rules, 2003
- Securities Transaction Tax Rules, 2004
- Service Tax (Registration of Special Category of Persons) Rules, 2005
- Banking Cash Transaction Tax Rules, 2005
- Export of Service Rules, 2005
- Taxation of Services (Provided from Outside India and Received in India) Rules, 2006
- Works Contract (Composition Scheme for Payment of Service Tax) Rules, 2007
- Service Tax (Provisional Attachment of Property) Rules, 2008
- Service Tax (Publication of Names) Rules, 2008
- Service Tax Return Preparer Scheme, 2009
- Clean Energy Cess Rules, 2010
- Point of Taxation Rules, 2011
- Service Tax Voluntary Compliance Encouragement Rules, 2013
- Senior Citizens' Welfare Fund Rules, 2016
- Indirect Tax Dispute Resolution Scheme Rules, 2016