The Cement Control (Regulation of Production) Order, 1981
Published vide Notification Gazette of India, Extraordinary, Part 2, Section 3(2), dated 24th February, 1981 (w.e.f. 24th February, 1981).
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S.O. 129(E), dated 24th February,1981. - In exercise of the powers conferred by Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following Order, namely :-
- Short title, extent and commencement.- (1) This Order may be called the Cement Control (Regulation of Production) Order, 1981.
(2) It extends of the whole of India.
(3) It shall come into force at once.
- Prohibition regarding production of certain varieties of cement.- No person shall produce any variety of cement for sale, other than the varieties specified below :-
| Variety of cement | I.S.I. Specification No. |
| Ordinary and low heat portland cement | 269-1976 (third revision) |
| Portland slag cement | 455-1976 (third revision) |
| Portland pozzolana cement | 1489-1976 (second revision) |
| Integral cement waterproofing compound | 2645-1975 (first revision) |
| Masonry cement | 3466-1967 (first revision) |
| High alumina cement for structural use | 6452-1972 |
| Supersulphated cement | 6909-1973 |
| Rapid hardening portland cement | 8041-1978 |
| White portland cement and coloured cement made out of white portland cement | 8042-1978 |
| High strength ordinary portland cement | 8112-1976 |
| Oil well cement | 8229-E-1976 |
Provided that the Central Government may permit the production and sale of any other variety of cement taking into consideration the special needs of Defence, Railways, power units, or any other industry.
