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Essential Services(Maintenance) Ordinance Repeal Act, 2001


Year : 1962

ACT NO. 1 OF 2002.

[4th January, 2002.]

An Act to repeal the Essential Services (Maintenance) Ordinance, 1941.

BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

This Act may be called the Essential Services(Maintenance) Ordinance Repeal Act, 2001.

The Essential Services (Maintenance)Ordinance, 1941 is hereby repealed.

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