Any foreign award which would be enforceable under this Chapter shall be treated as binding for all purposes on the persons as between whom it was made, and may accordingly be relied on by any of those persons by way of defence, set off or otherwise in any legal proceedings in India and any references in this Chapter to enforcing a foreign award shall be construed as including references to relying on an award.
Tuesday, 21, Apr, 2026
- National Annual Essay Writing Competition by CARCIL, CNLU Patna & Luthra and Luthra [Online; Cash Prize of Rs. 22.5k]: Submit by May 30!
- तलाक मामले में हाईकोर्ट की नई व्यवस्था, बूंदी पारिवारिक न्यायालय का फैसला किया रद्द
- लंबे समय से जेल में बंद UAPA के आरोपी रहमान की बेल खारिज, पर सुप्रीम कोर्ट के खास आदेश से जगी इंसाफ की उम्मीद
- हाई कोर्ट का फैसला: पिता नहीं बच सकते बच्चे के भरण-पोषण की जिम्मेदारी से, 8000₹/माह देने का निर्देश
- JOB POST: Associate at Anant Merathia & Associates, Chennai [3 Positions; 0-2 PQE; Offline]: Apply by April 30
- SC pulls up Centre for not rendering logistical assistance to Court-appointed Committee conducting Audit of Pvt. Universities, issues contempt to Edu. Secretary
- Recusal has to step from law and not narrative, this is Defining moment for the court: Justice Swarana Kanta Sharma on Recusal Pleas
- Call for Papers: VIPS Student Law Review by Vivekananda Institute of Professional Studies-TC (VIPS) [Aug 2026; Vol VIII]: Submit by May 10
- JOB POST: Attorney – General IP at ALG India Law Offices, Delhi [PQE of 6 Months – 1 Year; Offline]: Apply by April 24
- JOB POST: Academic Associate at The JSW School of Public Policy (JSW-SPP), IIM Ahmedabad [Exp of 2 Years; Salary Upto Rs. 40k + Allowance]: Apply by April 30
- राज्यसभा की सीट पक्की कर ली; जस्टिस स्वर्ण कांता ने दिया झटका तो ख़फ़ा AAP नेता
- 'बीवी और बच्चे पालने की हैसियत नहीं तो शादी नहीं करनी चाहिए', हाईकोर्ट ने पति की याचिका की खारिज
- Why did you get Married if you can't Maintain your Wife, HC DB to Husband
- झारखंड में बच्चों को चढ़ाया था HIV संक्रमित खून, हाई कोर्ट के हस्तक्षेप के बाद हुई आरोपी की गिरफ्तारी"
- UK Government mulls to introduce legal ban on smartphones in schools in England
