*LatestLaws.com is a proud Media-Partner of International Arbitration Summit 2023, organised by Berkeley Global Society to be held on 18th March*
ABOUT EVENT
Title: International Arbitration Summit 2023
Organiser: Berkeley Global Society (BGS)
Date of Event: Saturday, 18th March 2023
Venue: The India Habitat Centre in New Delhi, India
Registration Link: http://bgsevent.purplelighttechnology.com/
The event will be graced by Hon’ble Justice Mr. Sripathi Ravindra Bhat, Judge, Supreme Court of India as Chief Guest. Some of the esteemed Panellists who will partake in the event include-
•Justice M. Sundar - Judge, Madras High Court
•Justice Navin Chawla - Judge, Delhi High court
•Justice Dama Seshadri Naidu - Retired Judge, Bombay High court
•Justice Yashwant Varma - Judge, Delhi High court
• Mr R. Venkataramani - Attorney General for India
For any Queries/ Further Details:
Lovekesh Aggarwal, Executive Director of BGS
Contact: +91 9818198621
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