| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ratio decidendi | Reason for the decision | The point in a legal proceeding, or the legal precedent so involved, which led to the final decision being what it was. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ratio decidendi | Reason for the decision | The point in a legal proceeding, or the legal precedent so involved, which led to the final decision being what it was. |
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