SUPREME COURT THIS WEEK

1. SC dismisses Telecom majors’ pleas to record grievances on ‘arithmetical errors’ in calculation

https://www.latestlaws.com/latest-news/sc-dismisses-telecom-majors-pleas-to-record-grievances-on-arithmetical-errors-in-calculation/

2. Supreme Court: Can’t have parallel legal system for Rich

https://www.latestlaws.com/latest-news/supreme-court-can-t-have-parallel-legal-system-for-rich/

3. Second-hand Flat Buyers have same Rights as original Allottees, rules SC

https://www.latestlaws.com/latest-news/second-hand-flat-buyers-have-same-rights-as-original-allottees-rules-sc/

4. Delhi Riots Case: Cancellation of Devangana Kalita, Natasha Narwal and Asif Iqbal Tanha’s bail very unlikely, says SC

https://www.latestlaws.com/latest-news/delhi-riots-case-cancellation-of-devangana-kalita-natasha-narwal-and-asif-iqbal-tanha-s-bail-very-unlikely-says-sc/

5. PIL in Apex Court seeking SIT probe in Pegasus Spying Case

https://www.latestlaws.com/latest-news/pil-in-apex-court-seeking-sit-probe-in-pegasus-spying-case/

6. BJP MLAs move Supreme Court against suspension from state assembly for 1 year

https://www.latestlaws.com/latest-news/bjp-mlas-move-supreme-court-against-suspension-from-state-assembly-for-1-year/

7. SC reserves verdict on plea against Political Parties failing to declare criminal antecedents of candidates in Bihar Polls

https://www.latestlaws.com/latest-news/sc-reserves-verdict-on-plea-against-political-parties-failing-to-declare-criminal-antecedents-of-candidates-in-bihar-polls/

THE HIGH COURT OF DELHI THISWEEK

1. Delhi HC grants time to PCI to take instruction on Shooter Naresh Sharma's plea for Tokyo Paralympics

https://www.latestlaws.com/latest-news/delhi-hc-grants-time-to-pci-to-take-instruction-on-shooter-naresh-sharma-s-plea-for-tokyo-paralympics/

2. HC declares Law prohibiting Lawyers from practicing before Tribunals ultra vires

https://www.latestlaws.com/latest-news/hc-declares-law-prohibiting-lawyers-from-practicing-before-tribunals-ultra-vires/

3. Another suspect has been arrested in the murder case of wrestler Sagar Dhankad, in which 2-time Olympian Sushil Kumar and his associates were allegedly involved.

https://www.latestlaws.com/latest-news/assurance-given-by-cm-amounts-to-enforceable-promise-delhi-hc-directs-govt-to-decide-on-rent-payment-of-poor/

4. Covid-19: Delhi HC to continue taking up 'Urgent Matters Only' via VC further till 13th Aug

https://www.latestlaws.com/latest-news/covid-19-delhi-hc-to-continue-taking-up-urgent-matters-only-via-vc-further-till-13th-aug/

5. HC issues notice to Transport Ministry, Delhi Govt over plea seeking clarity on Auto Drivers' Uniform

https://www.latestlaws.com/latest-news/hc-issues-notice-to-transport-ministry-delhi-govt-over-plea-seeking-clarity-on-auto-drivers-uniform/

6. Plea in HC seeks striking down of Rule 3, 4 of new IT Rules, Centre issued notice

https://www.latestlaws.com/latest-news/plea-in-hc-seeks-striking-down-of-rule-3-4-of-new-it-rules-centre-issued-notice/

7. Navneet Kalra moves Delhi HC challenging suspension of license of Khan Chacha, Town Hall

https://www.latestlaws.com/latest-news/navneet-kalra-moves-delhi-hc-challenging-suspension-of-license-of-khan-chacha-town-hall/

8. Delhi High Court refuses to intervene in plea of CRPF personnel on UN deployment

https://www.latestlaws.com/latest-news/delhi-high-court-refuses-to-intervene-in-plea-of-crpf-personnel-on-un-deployment/

THE HIGH COURT OF BOMBAY THIS WEEK

1. High Court rejects 2 pleas to quash CBI FIR against Anil Deshmukh

https://www.latestlaws.com/latest-news/high-court-rejects-2-pleas-to-quash-cbi-fir-against-anil-deshmukh/

2. PIL in Bombay HC seeks permission for fully vaccinated people to travel in local trains

https://www.latestlaws.com/latest-news/pil-in-bombay-hc-seeks-permission-for-fully-vaccinated-people-to-travel-in-local-trains/

3. HC: If the offence alleged against the accused is proved, then the accused/Directors will have to be sentenced as the Company

https://www.latestlaws.com/latest-news/hc-if-the-offence-alleged-against-the-accused-is-proved-then-the-accused-directors-will-have-to-be-sentenced-as-the-company-read-judgment/

4. Door-to-Door COVID-19 Vaccination drive to start in Mumbai from Aug 1: State Govt to HC

https://www.latestlaws.com/latest-news/door-to-door-covid-19-vaccination-drive-to-start-in-mumbai-from-aug-1-state-govt-to-hc/

 

THE HIGH COURT OF CALCUTTA THIS WEEK

1. Bengal Post-Poll Violence: HC to hear matter of NHRC Report on July 28

https://www.latestlaws.com/latest-news/bengal-post-poll-violence-hc-to-hear-matter-of-nhrc-report-on-july-28/

2. HC: Fresh order of valuation of shares subsequent to a lengthy period of litigation defeats justice

https://www.latestlaws.com/latest-news/hc-fresh-order-of-valuation-of-shares-subsequent-to-a-lengthy-period-of-litigation-defeats-justice-read-judgment/

3. Calcutta High Court orders SSC to restrain from hiring teacher

https://www.latestlaws.com/latest-news/calcutta-high-court-orders-ssc-to-restrain-from-hiring-teacher/

THE HIGH COURT OF ALLAHABAD THIS WEEK

1. Allahabad HC orders crack down on Noisy Motorcycles with Modified Silencers

https://www.latestlaws.com/latest-news/allahabad-high-court-reserves-judgments-on-petition-challenging-moderation-in-pcs-j-2018/

2. Allahabad High Court issues Supplementary Guidelines / Modalities for Functioning of High Court during COVD-I9.

https://www.latestlaws.com/latest-news/allahabad-high-court-issues-supplementary-guidelines-modalities-for-functioning-of-high-court-during-covd-i9/

3. Allahabad HC denies anticipatory bail to Aligarh nurse alleged to have wasted 29 Covid vaccine doses

https://www.latestlaws.com/latest-news/allahabad-hc-denies-anticipatory-bail-to-aligarh-nurse-alleged-to-have-wasted-29-covid-vaccine-doses/

THE HIGH COURT OF KERELA THIS WEEK

1. HC asks Govt. Pleader to address the question of whether keeping birds as pets amounts to a violation of any provision of law

https://www.latestlaws.com/latest-news/hc-asks-govt-pleader-to-address-the-question-of-whether-keeping-birds-as-pets-amounts-to-a-violation-of-any-provision-of-law-read-order/

2. Don't obstruct innovative research, says Kerala High Court to State Govt

https://www.latestlaws.com/latest-news/don-t-obstruct-innovative-research-says-kerala-high-court-to-state-govt/

THE HIGH COURT OF GUJARAT THIS WEEK

1. Wife of critical Covid Patient wants to bear Child, HC okays sperm collection

https://www.latestlaws.com/latest-news/wife-of-critical-covid-patient-wants-to-bear-child-hc-okays-sperm-collection/

THE HIGH COURT OF MADRAS THIS WEEL

1. HC to State: Can’t buy Buses that aren’t disabled-friendly

https://www.latestlaws.com/latest-news/hc-to-state-can-t-buy-buses-that-aren-t-disabled-friendly/

2. High Court recommends training to Judges dealing with POCSO Act

https://www.latestlaws.com/latest-news/high-court-recommends-training-to-judges-dealing-with-pocso-act/

3. HC: No new public buildings may be constructed without providing access for persons with disabilities

https://www.latestlaws.com/latest-news/hc-no-new-public-buildings-may-be-constructed-without-providing-access-for-persons-with-disabilities-read-order/

4. [NEET Decision] HC: Third Parties' applications should be heard on merit

https://www.latestlaws.com/latest-news/neet-decision-hc-third-parties-applications-should-be-heard-on-merit-read-order/

 

THE MISCELLANEOUS NEWS THIS WEEK

1. Police impaired Justice by seeking Bribe’, IO denied Bail by Spl CBI Court

https://www.latestlaws.com/latest-news/police-impaired-justice-by-seeking-bribe-io-denied-bail-by-spl-cbi-court/

2. Only 45 out of 80 names from SC Collegium promoted HC Judges, 41% Benches vacant: Law Ministry informs Parliament

https://www.latestlaws.com/latest-news/only-41-out-of-80-names-from-sc-collegium-promoted-hc-judges-41-benches-vacant-law-ministry-informs-parliament/

  1. Tihar to install TV in common area to let Sushil Kumar watch Sports

https://www.latestlaws.com/latest-news/tihar-to-install-tv-in-common-area-to-let-sushil-kumar-watch-sports/

4. Professor held for making derogatory remarks against Smriti Irani

https://www.latestlaws.com/latest-news/professor-held-for-making-derogatory-remarks-against-smriti-irani/

5. Shilpa Shetty's husband Raj Kundra arrested in Porn Films Case

https://www.latestlaws.com/latest-news/shilpa-shetty-s-husband-raj-kundra-arrested-in-porn-films-case/

 

THE INTERNATIONAL NEWS THIS WEEK

1. Rome Court defends Murder convictions of 2 US Friends

https://www.latestlaws.com/international-news/rome-court-defends-murder-convictions-of-2-us-friends/

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