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Judicial Members in the Central Administrative Tribunal (CAT), 2016

Applications are invited from eligible candidates for filling up vacancies of Judicial Members in the Central Administrative Tribunal (CAT) arising during the calendar year 2016.

Name of Post: Judicial Member No. of Posts: 09

Minimum Qualification: A person shall not be qualified for appointment,- as a Judicial Member unless he is or qualified to be a Judge of a High Court or he has for atleast two years held the post of a Secretary to the Government of India in the Department of Legal Affairs or the Legislative Department including Member- Secretary, Law Commission of India or held a post of Additional Secretary to the Government of India in the Department of Legal Affairs and Legislative Department at least for a period of five years.

How to Apply: Interested applicants may also send advance copies of their applications by Speed Post or by hand. Advance copies of the applications would be considered only if the actual applications (to be sent by speed post or by hand) are later received with all the above necessary requirements from the cadre controlling authorities. The duly-filled in (neatly typed) original applications should reach the Secretary, Department of Personnel and Training, North Block, New Delhi — 110001  

Last Date: 12th April, 2016 (by Speed Post or by hand).

For further details and Format of Application Form, visit the link below- http://www.cgatnew.gov.in/writereaddata/Delhi/docs/judicial%20member%209%20yrs.pdf

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