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Zuckerberg deletes post with wrong India map


Flawed Indian Map
16 May 2015
Categories: Latest News

May,16,2015: There were sharp remarks by Indian netizens against the wrong map put by Zuckerberg following a launch in Malawi of internet.org

Strong reactions by Indians on a wrong infographic containing India’s map without Jammu and Kashmir has forced Facebook CEO Mark Zuckerberg to delete the post which he put up on his social networking site.

The map was posted by the Facebook founder on his Facebook page following the launch in Malawi of the social networking company-led internet.org, a platform that aims to give free internet access to Indians by offering select content and services for free.

However, after sharp remarks by Indian netizens against the wrong map put out by Mr. Zuckerberg, he deleted the post.

“Don’t need your free internet. All Indians log off Facebook if map is not corrected...,” reacted one netizen while another said, “After China, now Mark Zuckerberg posts Indian map without Kashmir. I hope government bans Facebook like they did with al-Jazeera.”

Incidentally, Chinese state-owned CCTV also showed an Indian map without Jammu and Kashmir and Arunachal Pradesh while reporting on Prime Minister Narendra Modi’s visit to China this week.

Mr. Zuckerberg and Facebook have already been facing a tough time in India recently as Internet.org has come under attack from net neutrality advocates.

Internet.org is aimed at providing free internet access to billions by offering select content and services for free to those who cannot afford or do not want to pay for internet access.



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