The Supreme Court bench had slammed Prashant Bhushan for openly maligning and insulting the judiciary.
The Apex Court said that Prashant Bhushan does not have any faith in the institution.
Justice Kaul even said that why should the Top Court hear him when Mr Bhushan does not have any faith in it.
Prashant Bhushan had filed a petition complaining that migrant workers were not provided wages, ration and had no shelter.
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