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UP Judicial Services exam 2019: Applications invited for 61 posts


Allahabad High Court
13 Aug 2019
Categories: Latest News Judiciary Exams Jobs

High Court of Judicature at Allahabad has released the official notification for the recruitment of the 61 posts for the Uttar Pradesh Higher Judicial Services. All the interested candidates who want to apply online for the official website- allahabadhighcourt.in.

The selected candidates should not have less than 7 years of experience as on the last date fixed for submission of the application form.

Dates to Remember:

 Online application starts: August 11, 2019

• Online application ends: August 25, 2019

• Last date to download hard copy of online application process: August 27, 2019

Age limit:

• Interested candidates should be in the age limit of 35 to 45 years.

• However, reserved category candidates will get age relaxation according to government norms.

Selection Procedure:

• The selection of the candidates will be done on the basis of Preliminary and Mains Written examination.

• The Preliminary examination will be conducted on September 8and only those candidates who qualify the preliminary exam, will be called for the Main examination.

Application Fee:

• General/OBC category candidates: Rs 1000

• SC/ST category candidates: Rs 750

How to apply:

• Interested candidates should apply online on the official website-www.allahabadhighcourt.in by Aug 25, 2019.

For more information, the candidates should check the official notification here.



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