LatestLaws.com is proud Media Partner of National Webinar on 'Litigation Techniques post COVID-19' to be held by VIPS Alumani Engagement Committe in collab with Prime Juris Advocates and Solicitors to be held on 30th June, 2020.
ABOUT EVENT
Title: Litigation Techniques post COVID-19
Date: 30th June, 2020
Timing: 4:00 pm
Mode: Zoom App
Guest Speakers:
1. Prof. (Dr.) R. Venkata Rao, Chairperson VSLLS & VSES VIPS
2. Ms. Geeta Luthra, Senior Advocate, Adll Advocate General, Govt. of Haryana
3. Mr. R.S. Goswami, Member, Bar Council of Delhi, Chairman- Enrollment Committee
Modulators:
1. Mrs. Honey Bhatia, Assistant Professor, VSLLS VIPS
2. Prateek Goswami, BA LLB, LLM UK, VSLLS Alumni Partner, Prime Juris
Registeration Link:
Click Here
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