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LatestLaws.com Partner Event: SNG & Partners in collab with Legal League presents Virtual Conclave on 'The Intricate Web of Recoveries and Asset Discovery - Decoding Global Legal, Regulatory and Enforcement Challenges.' on 17th July @5:00 pm IST


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12 Jul 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is a proud Media Partner of Virtual Conclave on 'The Intricate Web of Recoveries and Asset Discovery - Decoding Global Legal, Regulatory and Enforcement Challenges' to be held on 17th July, 2020 at 5:00 pm IST and 12:30 pm GMT.

ABOUT EVENT

Organisers:  SNG & Partners (Advocates and Solicitors) and Legal League Consulting

Topic: The Intricate Web of Recoveries and Asset Discovery - Decoding Global Legal, Regulatory and Enforcement Challenges

Date: 17th July, 2020

Timing: 5:00 pm IST and 12:30 pm GMT

Experts Panel:

1. Mr. Rajvardhan Sinha, Joint Commissioner and Head of EOW, Mumbai, India

2. Mr. Ravichandran Ramasamy, Principal Director, Income Tax (Investigations), Bengaluru, India

3. Mr. Gurupavan Singh, Founder of IIRIS Private Limited, India

4. Mr. Paul Gair, Partner, TLT LLP, UK

5. Mr. Nick Wood, Partner, Grant Thornton, UK

6. Mr. Amit Aggarwal, Partner, SNG & Partners India

Registeration Link:

Click Here



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