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LatestLaws.com Partner Event: Law Joint presents Two Days Online Workshop on 'Legal Drafting & Pleading Skills' (27th- 28th June); Mentored by - Justice K.G. Balakrishnan, Former CJI; Register Now !


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22 Jun 2020
Categories: Latest News Conferences & Seminars Moot Court Competitions Courses & Workshops

LatestLaws.com is proud Media-Partner of Two Days Online Workshop on 'Legal Drafting & Pleading Skills' organised by Law Joint to be held on 27th to 28th June.

About the Organization:

We are group of likeminded people together for knowledge. At Law Joint we focuses on combining awareness of our  students need and strong work ethics to deliver the best legal knowledge to the success of the students and their professional prospects.

About the Workshop:

The present workshop will help the students & budding lawyers to improve their drafting & practical skills. We have divided the workshop into 2 days with 4 sessions which will cover all the aspects of Drafting, Pleadings & Practical knowledge in Civil, Criminal and also helps in their Moot courts in their colleges.

Session Details:

Day 1 : Session 1 : (CIVIL)
It will cover Introduction & Drafting of plaints and Petitions.
Drafting of Writ Petitions and Rejections of Plaint in CPC etc.

Day 1 : Session 2 : (CRIMINAL)
It will cover Criminal complaint drafting, Bail Applications and also stages of Criminal Trial etc.

Day 2 : Session 1 : (MOOT COURTS/MEMORIALS)
It will cover Memorial making, discussion of cases according to facts, Case Commentaries etc.

Day 2 : Session 2 : (COURT PRACTICAL SKILLS)
Preparing litigation strategies, Preparing arguments, Special Leave Petitions in Supreme Court etc.

CONCLUDING REMARKS at the end of the Workshop.

OUR MENTOR:

Hon’ble Mr. Justice K.G. Balakrishnan, Former Chief Justice of India.

OUR ADVISOR:

Mr. D.K. Singh, Advocate
Vice Chairman Bar Council of Delhi.

OUR EMINENT SPEAKERS:

Mr. Ashish Dixit, Advocate, Supreme Court of India.
Mr. J.S. Kalra, Advocate, Delhi High Court.
Mr. Sumit Chander, Advocate, Supreme Court of India
Mr. Vivek Narayan Sharma, Advocate on Record, Ex Jt. Secy. SCAORA, Supreme Court of India

EVENT DETAILS

Date: 27th – 28th June 2020
Timings: 10 AM to 12PM ; 3PM to 5PM (Both Days)

FEES: RS 350/- (E-Certificate will be provided signed by our Mentor)
Paytm: 9873312051
GPay: 9811417312

Registration Form:  https://forms.gle/RsRnuTK1jiSmug978

For More Details: Contact 8527322073 | 9873312051 or mail us at ljoint.law@gmail.com



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