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LatestLaws.com Partner Event: AILF presents Webinar on 'Role of Media during COVID -19 in Legal Perspective', Join on (June 1st @5 pm), Register Now !


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31 May 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is proud Media Partner of Webinar on 'ROLE OF MEDIA DURING COVID -19 IN LEGAL PRESPECTIVE' organised by All India Lawyers' Forum to be held on June 01.

ABOUT EVENT

All India Lawyers' Forum invites you to Webinar on 1st June 2020 at 5 PM On the Topic "ROLE OF MEDIA DURING COVID -19 IN LEGAL PRESPECTIVE"

KEYNOTE SPEAKERS FROM ELECTRONIC & PRINT MEDIA AND LEGAL FRATERNITY:

Key Note Speakers: 

1. Dr. Manish Singhvi Sr. Adv, Adll. Advocate General, Govt of Rajasthan, Supreme Court of India .

2. Mr. Kapil Mathur, Advocate High Court of Jaipur, Member Bar council of Rajasthan.

3. Mr. Divyansh Hanu Rathi, Advocate, Managing Partner, Lexidem & Rathi and Founder, LatestLaws.com

4. Mr. Bijender Bansal, Special Correspondent, NCR /HR, Dainik Jagran Print Media

FOR REGISTRATION

Click on the following link to Join Online Seminar;-

https://m.facebook.com/story.php?story_fbid=292848585217615&id=632247427214631

Click on the following link to register for E Certificate

https://docs.google.com/forms/d/e/1FAIpQLSeIVK_wxf07ZgOHT8Ba9GV79YSa0jr2RC0mjY2QzbCJHJKXaQ/viewform

ORGANISER

Vinod Kumar Goyal, Ex. Delhi Govt. Counsel, Chairman - AILF

Vikas Verma, Ex. AAG, Co- Chairman . AILF.



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