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Justice R F Nariman appointed as Chairperson of Supreme Court Legal Services Committee


Justice R F Nariman.jpg
08 Sep 2020
Categories: Latest News Legal Services News

Supreme Court Judge Justice Rohinton Fali Nariman has been appointed as the chairperson of its legal services committee, a notification said.

The Central Authority nominated Justice Nariman as the chairperson of Supreme Court Legal Services Committee (SCLSC) with immediate effect in the wake of retirement of Justice Arun Mishra, who held the post since November last year.

Supreme Court Legal Services Committee is constituted for implementing the legal services programme insofar as it relates to the Supreme Court of India.

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