Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

India, Mauritius PMs to Inaugurate New Supreme Court Building on Thursday


India Mauritius Prime Minister.png
28 Jul 2020
Categories: Latest News

PM Narendra Modi & his Mauritius counterpart Pravind Jugnauth will on Thursday jointly inaugurate the new Supreme Court built in Port Louis with Indian grant assistance, reflecting New Delhi’s sharpened focus on its “neighbourhood first” policy.

The Top Court building is one of five projects implemented under a $353-million special economic package extended by India in 2016. The structure is the first India-assisted infrastructure project in the capital of Mauritius.

India also announced the implementation of nine “high impact community development projects” (HICDP) in the Maldives on Tuesday. Indian envoy Sunjay Sudhir handed over a symbolic cheque to mark the implementation of projects worth $5.6 million during a ceremony at the foreign ministry in Male, which was attended by foreign minister Abdulla Shahid & members of Parliament.

New Delhi has taken several steps in recent days to revive economic activity amid the Covid-19 crisis & to shore up relations with key neighbours amid the border standoff with China.

On Monday, India handed over 10 railway locomotives to Bangladesh. Over the weekend, India announced a $400-million currency swap facility under the Saarc framework for Sri Lanka. Another $400 million was provided through an extended currency swap arrangement to the Maldives & India will soon “announce another substantial financial assistance package” to help post-Covid-19 economic recovery.

The inauguration of the new Top Court building in Port Louis will be done via video conference in the presence of senior members of the judiciary of Mauritius & other dignitaries.

The building was completed within schedule & below the expected cost, the external affairs ministry said in a statement. The building, spread over more than 4700 sq m with 10 floors & a built-up area of 25,000 sq m, has green features & high energy efficiency. It will house all divisions & offices of the Top Court.

In Oct 2019, Modi & Jugnauth inaugurated the first phase of the Metro Express project & a new 100-bed ENT hospital in Mauritius, also built under the special economic package. Construction of 12 km of the metro line was completed till last September, & work on a 14-km line in the second phase is underway.

“The successful & timely completion of India-assisted high quality infrastructure projects in Mauritius shall also create greater opportunities for Indian companies in Mauritius & in the region,” the statement said.

India & the Maldives signed a MoU on HICDPs during the visit of late former external affairs minister Sushma Swaraj in Mar 2019. A grant of $5.6 million was announced for these projects & there was another cash grant of $7 million for small projects.

These projects, chosen by the Maldives, are meant to have a high level of community impact & participation in areas such as income generation, healthcare, education & sustainable development.

The HICDPs include three fish processing plants in Addu city, the Addu Tourism Zone & a bottled water plant in Hoarafushi, which are being steered by local authorities. Contracts for building the fish processing plants were awarded on July 22 & contracts for five eco-tourism projects are expected to be awarded soon.

Sudhir said India’s strategy for development cooperation with the Maldives includes big projects under a $800-million line of credit & a large number of smaller grant projects. He noted these projects are transparent & demand-driven, with full ownership for the Maldives government.

Former ambassador Rajiv Bhatia, distinguished fellow for foreign policy studies at Gateway House, said the standoff with China had clearly triggered a policy reappraisal by South Block.

“India remains committed to its ‘neighbourhood first’ policy, which has led to many successes. South Asia is of immense importance to India’s national interests & it has to keep pursuing these goals,” he said.

“Recent developments pertaining to Iran & Nepal underline the need to pursue the ‘neighbourhood first’ policy with greater commitment & perhaps greater generosity. We can expect more such initiatives, perhaps even for Myanmar,” he added.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter