On Friday, the High Court of Kerala dismissed a plea seeking directions to remove Kerala State Women's Commission chairperson MC Josephine from her post over her alleged remark that her party, CPIM, was working as both a Court & a Police Station.
A Single-Judge Bench of Justice Anu Sivaraman said that those who have a complaint about the Women's Commission should contact the appropriate forum.
Mahila Congress state president Lathika Subhash had moved a petition in the HC seeking directions for the removal of Josephine over her alleged remark.
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