The sessions court has refused to grant anticipatory bail to a 33-year-old doctor, booked for sexually abusing a Covid-19 patient. The doctor is employed with a private hospital and was posted at a special ward for coronavirus patients.
As per the complaint lodged with Agripada police station, on May 2, the accused allegedly misbehaved and sexually abused a 44-year-old male patient at an ICU ward.
The patient, however, made a written complaint to the hospital administration after which the doctor was asked to give a written explanation. Later, the administration approached the Agripada police against the doctor.
The doctor, who is put under quarantine, in his explanation to the hospital said that he had just responded to the sexual advances of the patient and the allegations of sexual abuse were false.
The court refused to accept his defence and rejected his anticipatory bail petition.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!