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Bois Locker Room: Court issues Notices to FB, Google, Twitter in plea seeking removal of such groups for children protection


Facebook sues OnlineNIC
19 May 2020
Categories: Latest News

On Tuesday, the Delhi High Court issued notices to the Centre, Facebook, Google and Twitter over an application seeking removal of groups like ‘Bois locker room’ to protect children, reported news agency ANI.

The court had on Monday directed the city police to speed up its investigation of Bois Locker Room -- a social media group in which obscene messages and morphed pictures of underage girls were allegedly shared.

The police have arrested an adult and a minor for allegedly morphing photographs and circulating obscene messages on an Instagram chat group. The members of the group are allegedly students of at least five prominent schools in the city.

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