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BCD asks Advocates to subscribe to membership of 'Advocate Welfare Fund Trustee Committee', Details Here


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On Thursday, Mr. Sanjay Rathi, Co-Chairman Bar Council of Delhi informed us that all Advocates registered with BCD are requested by Mr Sanjay Jain, Chairperson, Advocate's Welfare Trust Committee to subscribe membership of "Advocate Welfare Fund Trustee Committee".

The account details are below:

Account No. : 50100300634366
HDFC Bank, Anand Niketan, New Delhi
IFSC Code- HDFC0000336

The Membership Fee (including admission and subscription) is Rs.700 /-

The Fees for designated Seniors is Rs10,200/- valid for 10 years.

By virtue of this Membership it will enable members to apply for help in meeting medical expenses for serious ailments, suffered post membership.

Note: Renewal fee of the membership can also be deposited.

BCD shall shortly share details of the online payment facility for membership as efforts to develop it are underway.



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