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7 Elevated as Permanent Judges of Punjab and Haryana High Court


Punjab-and-Haryana-High-Court(Pic by Google).jpg
16 Jul 2020
Categories: Latest News

The Supreme Court Collegium has approved the proposal for appointment of seven Additional Judges of the Punjab and Haryana High Court as Permanent Judges.

The judges are Justice Manjari Nehru Kaul, Justice Harsimran Singh Sethi, Justice Arun Monga, Justice Manoj Bajaj, Justice Lalit Batra, Justice Arun Kumar Tyagi and Justice Harnaresh Singh Gill.

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