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Tokyo Court: Extend detention of Nissan ex-chair Carlos Ghosn till Jan 11


Nissan chairman Carlos Ghosn
31 Dec 2018
Categories: International News

December 31, 2018:

On Monday, a Japanese news report says former Nissan chairman Carlos Ghosn will be detained at least through Jan. 11.

Ghosn, who led Nissan Motor Co. for two decades saving the Japanese automaker from near bankruptcy, was arrested Nov. 19 on suspicion of falsifying financial reports.

He also faces a breach of trust allegation, for which his detention had been approved previously through Jan. 1.

Kyodo News said the Tokyo District Court approved prosecutors' request for a 10-day extension on Monday.

The court was not immediately available for comment. Much of the nation's government offices are shut down for the New Year's Eve and New Year's holidays.

Ghosn has been charged in the first set of allegations, about under-reporting Ghosn's pay by about 5 billion yen ($44 million) in 2011-2015.



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