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Legal Expert predicts indictment of Ex-US President Donald Trump in Jan 6th aftermath


Donald Trump 1.jpg
04 Jul 2022
Categories: International News

A Harvard law professor whose roster of former students includes President Joe Biden’s attorney general, Merrick Garland, predicted that the Justice Department would seek to indict Donald Trump with criminal charges related to the January 6 attack on Congress.

Laurence Tribe made the prediction on CNN on Saturday, speaking to host Wolf Blitzer, who asked the professor point-blank if he thought the DOJ was heading in that direction.



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