In view of the recent terrorist attacks, the Austrian Govt, led by Chancellor Sebastian Kurz is planning to create a criminal offence called 'political Islam' to tackle the growing radicalism in the country.
"In the fight against political Islam - the ideological basis behind it - we are going to create a criminal offense called 'political Islam' in order to be able to move against those who aren't terrorists but are preparing the ground for it," Kurz said was quoted as saying by the news agency.
The Austrian Govt also plans to simplify the process of closing associations deemed to play a role in "radicalisation".
Moreover, Austria will introduce a new electronic surveillance system targeting convicted felons who have served sentences for crimes related to extremism.
"Those who were recently released will be electronically monitored, by means of anklets or bracelets. This is a serious encroachment of privacy but, in my opinion, it constitutes a necessary step to minimise the threats posed to the population," Kurz said, as quoted by Sputnik.
These measures come in the backdrop of the Nov 2 terrorist attack in Vienna that saw a gunman believed to be a supporter of Islamic State opened fire & killed 4 people.
Sputnik reported that the assailant, an Austrian native of ethnic Albanian descent had been released from prison after being sentenced to 22 months incarceration in 2019, for terrorism-related offenses.
Earlier on Monday, the Austrian police had arrested thirty people in a series of coordinated anti-terrorism raids.
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