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Vidhwata 6.0: Law Fest by L.J. School of Law, Ahmedabad (Cash Prizes Worth Rs. 4 Lacs) [Feb 23-25]: Register Now!


Moot Court Competition.jpg
25 Jan 2024
Categories: Moot Court Competitions Debate Competitions

About the Organizer

LJ School of Law was established in June 2015 by Lok Jagruti Kendra, a charitable trust and a registered society founded in 1980 by eminent academicians & professionals from across the society.

About the Fest

‘Vidhwata’ is a law fest hosted and organized by L J School of Law (LJSL). It is a platform where law students can explore their legal understanding acquired through studies within the classroom and step towards conquering the world with the immense knowledge they possess.

It provides an ideal surrounding for the students of various colleges to showcase their legal talents. It endeavours to bring together the creativity and intellect of the youth. LJSL has put forward ‘Vidhwata’ with the strong belief that every individual has immense potential, they just need to unleash it and hence here they are with a combination of events where students can showcase a bunch of skills possessed by their need to be eminent lawyer.

The journey towards being a legend can be the best with the guidance of path makers who themselves are leading in their respective fields now and ‘Vidhwata’ is a platform where the talent of budding lawyers will be judged by legal Luminaries, Judges of the supreme court and high courts and senior advocates and members of the fraternity.

Vidhwata is a tribute to the respected and beloved Director-LJSL, Late Sr. Adv. Shri Girish Patel Sir who has always inspired thousands of lives through his immense legal knowledge and worked towards the upliftment of the underprivileged. This is an extension of five successful hosting of National Law Fest ‘Vidhwata’ where they received overwhelming responses through enthusiastic participation from across the Nation.

List of Events

  • National Moot Court Competition
  • National Parliamentary Debate Competition
  • National Client Counselling Competition

Eligibility Criteria

Moot Court and Client Counselling: The competition is restricted to bona fide regular students of Law School / College / University. All participants must be students of 3-year / 5-year LL.B. course.

Parliamentary Debate: The competition is open to all students from any Undergraduate or Postgraduate Course from any College / University (Law / Non-Law).

Awards and Rewards

Moot Court Competition

  • Winner: College Trophy and Individual Trophies + Rs. 1,00,000/- + Certificate to Each Team Member
  • First Runner-up: College Trophy and Individual Trophies + Rs. 50,000/- + Certificate to Each Team Member
  • Second Runner-up: College Trophy and Individual Trophies Rs. 25,000/- + Certificate to Each Team Member
  • Best Mooter: Individual Trophy + Rs. 10,000/- + Certificate to Best Mooter
  • Best Memorial: Individual Trophy + Rs. 10,000/- + Certificate for the Best Memorial

Parliamentary Debate

  • Winner: College Trophy and Individual Trophies + Rs. 50,000/- + Certificate to Each Team Member
  • First Runner-up: College Trophy and Individual Trophies + Rs. 30,000/- + Certificate to Each Team Member
  • Second Runner-up: College Trophy and Individual Trophies + Rs. 20,000/- + Certificate to Each Team Member
  • Best Speaker: Individual Trophy + Rs. 10,000/- + Certificate to Best Speaker

Client Counselling

  • Winner: College Trophy and Individual Trophies + Rs. 30,000/- + Certificate to Each Team Member
  • First Runner-up: College Trophy and Individual Trophies + Rs. 20,000/- + Certificate to Each Team Member
  • Second Runner-up: College Trophy and Individual Trophies + Rs. 10,000/- + Certificate to Each Team Member
  • Best Speaker: Individual Trophy + Certificate to the Best Counsel

How to Register?

Interested candidates may register through the link provided at the end of the post.

Registration Fees

  • Moot Court Competition: Rs. 3500/- per team without accommodation.
  • Parliamentary Debate Competition: Rs. 2000/- per team without accommodation.
  • Client Counselling Competition: Rs. 2000/- per team without accommodation.

Payment Details

  • Name: L J SCHOOL OF LAW
  • Bank Name: ICICI BANK
  • Branch: GANDHI ROAD, AHMEDABAD
  • IFSC Code: ICIC0001369
  • A/C No: 136901000844

Important Dates

Date of Events

  • Inaugural Ceremony: February 23, 2024
  • National Moot Court Competition: February 23, 24, 25, 2024
  • National Parliamentary Debate: February 23, 24, 25, 2024
  • National Client Counselling: February 23, 24, 25, 2024
  • Valedictory & Prize Distribution: February 23, 24, 25, 2024

Last Date for Registration

  • Moot Court Competition: February 5, 2024
  • Parliamentary Debate Competition: February 10, 2024
  • Client Counselling Competition: February 10, 2024

Contact Information

In case of any queries, please contact vidhwata@ljku.edu.in OR

Vidhwata Conveners

  • Asst Prof. Kritika Dev: + 91 9772561209
  • Asst Prof Reshma Qureshi: +91 8638941213
  • Asst Prof Mansi Chhaya: +91 9408635113

Student Coordinators

  • Nidhi Pathak: 8128733455
  • Dhanvi Zaveri: 9316138040
  • Jimin Leuva: 6353475279
  • Nandan Trivedi: 7433933181

Click here to register



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