Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 

1st National Virtual Moot Court Competition by Faculty of Law, Integral University, Lucknow [Apr 19-21]: Register by Apr 11


1st National Virtual Moot Court Competition.jpg
15 Mar 2022
Categories: Moot Court Competitions

About the University

Integral University is a premier university situated in Lucknow, the capital city of the largest state of India, Uttar Pradesh. It was established under Act Number 9 of 2004 by the State Government. The University is duly approved by the University Grants Commission (UGC) under sections 2(f) and 12B of the UGC Act, 1956, and all relevant statutory bodies.

About the Moot Competition

It gives us immense pleasure in announcing that the Moot Court and Debating Society, Faculty of Law, Integral University, is going to organize its ‘1st National Virtual Moot Court Competition-2022’ from April 19 to 21, 2022.

The Concept of organizing Moot Courts has been prevalent for quite some time in the legal fraternity with an intention to create opportunities for the students keen to learn about the Jurisprudential aspect of the emerging trends in Constitution and Criminal Law along with developing tremendous skills in research, writing and advocacy skills.

The Competition promises to present an interesting challenge to all the participants and teams to test their approach towards contemporary issues through the Moot Proposition drafted for the same.

Mode

The Competition will be conducted in ‘online mode’ pertaining to the pandemic on Zoom platform.

Eligibility

All Law Colleges and the institutions imparting legal education (Both 5 year and 3 year LL.B. course) recognized by the Bar Council of India are eligible to participate in the competition.

How to Participate?

  • Registration will be done online.
  • NOTE: Cross-university teams are not allowed.
  • For registration kindly fill out the form through the link given at the end of this post.
  • Registration fees: Rs.900 per team.
  • Last Date of Registration: April 11, 2022

Payment Details for Online Payment

Bank Transfer

  • A/c Holder Name: Mohd. Sufiyan Khan
  • Bank Name: HDFC Bank
  • Branch: Indira Nagar, Lucknow
  • Account No:50100256879091
  • IFSC Code: HDFC0009176

UPI Transfer

  • UPI ID- Sufiyankhan31880@okhdfcbank
  • Gpay- 6387320400

Awards

  • Participants get an opportunity to enhance their mooting skills as well as to win a cash prize of up to ₹5000 + Trophy  Winning Team) and ₹2500 + Trophy (Runner Up Team).
    • Best Speaker: Trophy + Certificate of Excellence
    • Best Researcher: Trophy + Certificate of Excellence
    • Best Memorial: Trophy + Certificate of Excellence
  • All the participants shall be awarded participation certificates.

Important Dates

Registrations Start March 2, 2022
Last date of Registrations April 11, 2022
Last date of clarification queries April 13, 2022
Last date of Submission of Memorial April 15, 2022
Dates of Competition April 19-21, 2022

Important Links

Contact Information

  • Mohd. Sufiyan Khan (Student Convener): +91 7844930987
  • Ahmad Amaan (Student Convener): +91 8707220991
  • BMI Yusra Khanam (Organizing Secretary): bmiyusra@student.iul.ac.in
  • Aliza Abdin (Organizing Secretary): +91 7523922308
  • Kriti Jain (Organizing Secretary): +91 6388685088

Click here to register for the virtual moot competition.



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter