A Florida couple who planned their wedding at a multimillion-dollar mansion near Miami thought they could get hitched without a hitch until one tiny detail got in the way: the owner was home & had no idea about their party.
Courtney Wilson & Shenita Jones, referring to themselves as "the Royal Couple," invited friends & family to the "dream home & estate," which includes a tennis court, pool & theatre, plus 9 bedrooms & fifteen bathrooms, the local Sun-Sentinel newspaper reported Wednesday.
With the $5.7 million mansion up for sale, Wilson, the groom, visited it several times, taking photos & pretending to be interested in buying it.
Assuming no one lived at the vacant home, he invited guests to his wedding & related festivities, which included a red-carpet cocktail on Saturday afternoon & breakfast on Sunday morning, the paper reported.
Owner Nathan Finkel, who lives elsewhere on the property, was therefore up for a surprise when the groom & another person arrived Saturday morning ready to set up.
"I have people trespassing on my property," an irritated Finkel told a 911 dispatcher, according to the paper. "And they keep harassing me, calling me. They say they're having a wedding here & it's God's message.
"I don't know what's going on. All I want is (for) it to stop. & they're sitting at my property right at the front gate right now."
Police who arrived at the scene encouraged the wedding party to leave, without making any arrests.
Keith Poliakoff, an attorney for the Southwest Ranches suburb where the mansion is located, said that Wilson "figured it was a vacant house & didn't realize Nathan lived on the property in a different home."
Poliakoff said that "This guy had no idea he lived there. You know the shock that must have been on his face when he showed up at the gate & the owner was home?"
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