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Can Ancient Forts in this State be Used as Wedding Venues? Here's What the Govt's 'Heritage Tourism' Policy Says


Used as Wedding Venues.jpg
07 Sep 2019
Categories: Marriage and Divorce News Tourism News

Tourism Secretary Vinita Singhal said that the Maharashtra Govt has approved a 'heritage tourism' policy wherein historical forts will be used for promoting tourism.

Maharashtra Govt has approved a "heritage tourism" policy wherein historical forts not in the Archaeological survey of India (ASI) protected list will be used for promoting tourism.

This move will give impetus to the local economy, state Tourism Secretary Vinita Singhal told. There are about 350 forts in Maharashtra, she said. "We don't plan to touch heritage forts which have historical value & are protected under the Archaeological survey of India (ASI) like the Raigad fort. The state govt has already budgeted over Rs 500 crore for its upgradation," she said.

Singhal said there are many which aren't in the protected list which are frequented by people for picnics, hiking etc. "These are blessed with beautiful landscape & have history & tradition & can be used for tourism as we want to give impetus to the local economy," she said.

On reports that the forts will also be used as wedding venues & heritage hotels, Singhal said the policy also makes it clear that the local flora & fauna will be protected & no permanent constructions in the forts will be allowed. Social events which fit into the fabric of Maharashtra's political life will be allowed, she said.

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