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IndusLaw advises Social Media unicorn ShareChat


Investors.jpg
01 Jul 2022
Categories: Law Firm News

IndusLaw has advised and represented, social media unicorn, ShareChat in relation to its Series H round from Google, Temasek, Times group and certain other existing investors1. This is a mega investment raised by ShareChat in a bearish market which shows its strong fundamentals and investor confidence in short video space.

ShareChat has crossed the $5 billion valuation benchmark after this round.

Deal value - USD 255 million

INDUSLAW Team - Manish Gupta (Partner), Nikita Goyal (Partner) and Rashi Singh (Senior Associate) 

Other law firms involved -

 • Google was represented by JSA, and their team included Probir Roy Chowdhury, Yajas Setlur and Pranavi Pera.

 • Temasek was represented by Khaitan & Co. and their team included Radhika Agarwal and Amulya Sharma.

 • Times group was represented by SAM, and their team included Nikhil Sachdeva and Mayank Malhotra. 



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