August 30, 2018:
Economic Laws Practice acted for Samara Capital. The team was led by Partner Darshan Upadhyay along with Associate Partner Amruta Kelker and Associate Sreshtha Goyal.
AZB & Partners advised India Equity Partners.
Spoton’s acquisition is a part of Samara’s plan to create a retail ecosystem that the Mauritius-based PE firm would require. If it gets successful in acquiring more Supermarket chain from Aditya Birla Group.
Source : Economic Times
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