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Alpha Chambers founder & ex-Vodafone litigator Faranaaz Karbhari joins HSA as counsel in Mumbai


HSA LEGAL
26 Apr 2019
Categories: Law Firm News Uncategorized

April 26, 2019:

Litigator and Alpha Chambers Advocates & Solicitor founder Faranaaz Karbhari has joined HSA Advocates as counsel along with Rahul P Jain as an associate counsel in Mumbai.

She specializes in disputes before High Courts, company tribunals and arbitration, conciliation and Mediation, including direct & indirect taxes, according to HSA’s press release.

She has practiced in litigation for 20 years, having begun her legal career as an article clerk with Crawford Bayley, where she had remained for 15 years before joining Vodafone in 2014 as Associate Vice President litigation.

She had set up Alpha Chambers in 2016.

Jain has 12 years of experience and also specializes in tax advisory work and disputes before high courts and tribunals.



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